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State of Uttar Pradesh - Section

Section 15 in U.P. Technical University Act, 2000

15. Powers, duties, terms and conditions of service of other officers.

- Except as otherwise provided in this Act, the mode or appointment, terms and conditions of service and the powers and duties of the officers of the University other than the Chancellor, the Vice-Chancellor, the Finance Officer and the Registrar shall be such as may be prescribed.