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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(b) in Rajasthan Co-operative Societies Act, 1965

(b)where all the applicants are individuals, the number of applicants shall not be less than fifteen and each of such persons shall be a member of a different family;