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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Mizoram - Subsection

Section 34(1) in Mizoram Cooperative Societies Act, 2006

(1)A co-operative, by a resolution passed by a majority of not less than two- thirds members present and voting at the general body meeting held for the purpose may expel a member for acts which are detrimental to the proper working of the. After providing a reasonable opportunity for making representation on the subject mater.