Madhya Pradesh High Court
Shri Ram Goutam vs Umakant Goutam on 1 May, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Jabalpur, Dated: 01.05.2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:-
Serial Number Next date of listing 107,108,109,110,111,112,113,114,115,116,117,118,119,120,121,122,1 List after one week 23,124,125,126,127,128,129,130,131,132,133,169,172 4,5,6,7,8,9,10,11,12,13,14,15,16,17,18,19,20,22,23,24,25,26,27,28,29 List after two weeks 30,31,32,33,34,35,36,37,38,39,40,41,42,43,44,45,46,47,48,50,51,52, 53,54,55,56,57,58,59,60,61,62,63,64,65,66,67,68,69,70,71,72,73,74 134,135,136,137,138,139,140,141,142, 173,174,175 List after three weeks Including connected cases.
Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(DWARKA DHISH BANSAL) JUDGE RASHMI Digitally signed by RASHMI RONALD VICTOR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF RONAL MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh,
2.5.4.20=dcca7715f3f684c24752dbb505 e5b186c02289cadaa753ee20545e7ad1 D b52d64, pseudonym=625746E87FF4AC3C6DB6 95A8AAC47B69FE61026F, serialNumber=9EBC5CA1D2C50306E16 173EA7E3552F54DAFD50DD81AA3585 VICTOR D181CA58585377A, cn=RASHMI RONALD VICTOR Date: 2023.05.02 16:31:59 +05'30'