Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(j) in The Major Port of Tuticorin (Harbour Craft) Rules, 1976 (j)"Roads" means that part of the port which lies outside the enclosed breakwaters and outside the demarcated channel, but within the port limit;
