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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

NCT Delhi - Subsection

Section 63(3)(b) in Delhi Sales Tax Act, 1975

(b)of such facts to an officer of the Central Government or any State Government as may be necessary for verification of such facts or for the purposes of enabling that Government to levy or realise any tax imposed by it; or