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State of Chattisgarh - Section

Section 5 in Chhattisgarh State Ex-Gratia Compensation Payment for Officials/Employees died or injured during Electioneering Duty, Rules, 2009

5. Procedure of filing the application/claim.

- The officers/employees or their legal heir may file the application/claim before the District Election Officer in the format appended as Annexure-1 and Annexure 2, to these rules.