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State of Uttar Pradesh - Section

Section 16 in The U.P. Fisheries (Gazetted) Service Rules, 1993

16. Procedure for recruitment by promotion to the post of Assistant Director.

- Recruitment by promotion to the post of Assistant Director shall be made on the basis of seniority subject to the rejection of the unfit in accordance with the Uttar Pradesh Promotion by Selection in Consultation with Public Service Commission (Procedure) Rules, 1970, as amended from time to time ;Provided that, if there are different feeding cadres, the candidates belonging to the cadre bearing higher pay scale shall be placed higher in the eligibility list.