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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(2)(vii) in Assam State Acquisition of Zamindaries Act, 1951

(vii)In all other respects, the provisions of the Assam Land and Revenue Regulation. 1886 (Regulation I of 1886), and the Assam Land Revenue Re-assessment Act, 1936 (Assam Act VIII of 1936), shall be followed.