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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2) in Uttar Pradesh Right to Information Rules, 2015

(2)The proceedings of the Commission shall be conducted in Hindi.AppendixForm 1List of Public Authorities, State Public Information Officers & First Appellate AuthoritiesName of Department ...........................................................................................................................
Name of Public Authorities under the Department State Public Information Officers appointed foreach Public Authority First Appellate Authority appointed for eachPublic Authority
1 Designation Address /Ph. No. Designation Address /Ph. No.
2 3 4 5
         
Form-2Request for obtaining information u/s 6(1) of RTI Act, 2005To:State Public Information Officer's Designation and Official Address.........................................................................................................................................................................................................................................................................................................................................