Section 89 in The Bihar Panchayat Election Rules, 2006
89. Filing of Nomination Paper.
- Each candidate shall file his/her nomination paper in Form-25. As the case may be, the proposer and seconder of a candidate should be a member of the Gram Panchayat/Gram Katchahry/ Panchayat Samiti/Zila Parishad. One member shall be a proposer or seconder of only one candidate.
