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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(3) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(3)The total number of members of such Faculty shall not exceed such as may, from time to time, be prescribed by the Statutes.