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[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(g) in The Indian Post Office Rules, 1933

(g)The Commissioner of Waqfs in the Muzaffarnagar District of the Uttar Pradesh and Commissioner of Waqfs, West Bengal, provided that the articles posted by them relate to matter connected with their official duties.