Section 58(6)(a) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

[Cites 0, Cited by 0] [Section 58(6)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(6)(a) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(a)copies of such appeal and of all documents in support of the plea for such interim order are furnished to the party against whom such appeal is made or proposed to be made; and

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Union of India - Subsection

Section 58(6)(a) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001