Delhi High Court - Orders
Spicejet Limited vs Team France 01 S.A.S on 27 August, 2024
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Amit Bansal
$~48 & 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 181/2024 & CM 47667/2024, CM 47668/2024
SPICEJET LIMITED .....Appellant
Through: Mr Amit Sibal, Senior Advocate with
Mr K. Sasiprabhu, Mr Kartikeya
Asthana, and Ms Sanjeevi Seshadari,
Manan Shishodia, Advocates.
versus
TEAM FRANCE 01 S.A.S. .....Respondent
Through: Mr Rajshekhar Rao, Senior Advocate
with Mr Anandh Venkataramani, Mr
Saket Satapathy, Mr Anubhav Dutta,
Ms Mansi Tyagi, Ms Akshita Totla,
Ms Vishakha Gupta, Mr Rishit
Vinadalal and Mr Devvrat Singh,
Advocates.
+ FAO(OS) (COMM) 182/2024 & CM 47671/2024, CM 47672/2024
SPICEJET LIMITED .....Appellant
Through: Mr Amit Sibal, Senior Advocate with
Mr K. Sasiprabhu, Mr Kartikeya
Asthana, and Ms Sanjeevi Seshadari,
Manan Shishodia, Advocates.
versus
SUNBIRD FRANCE 02 S.A.S. .....Respondent
Through: Mr Rajshekhar Rao, Senior Advocate
with Mr Anandh Venkataramani, Mr
Saket Satapathy, Mr Anubhav Dutta,
Ms Mansi Tyagi, Ms Akshita Totla,
Ms Vishakha Gupta, Mr Rishit
FAO(OS) (COMM) 181/2024 and connected Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2024 at 20:51:21
Vinadalal and Mr Devvrat Singh,
Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 27.08.2024 [Physical Hearing/Hybrid Hearing (as per request)]
1. Arguments heard.
2. Judgment reserved.
RAJIV SHAKDHER, J AMIT BANSAL, J AUGUST 27, 2024/rt Click here to check corrigendum, if any FAO(OS) (COMM) 181/2024 and connected Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2024 at 20:51:21