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Delhi High Court - Orders

Spicejet Limited vs Team France 01 S.A.S on 27 August, 2024

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Amit Bansal

                                    $~48 & 49
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    +           FAO(OS) (COMM) 181/2024 & CM 47667/2024, CM 47668/2024

                                                SPICEJET LIMITED                                                                 .....Appellant
                                                               Through:                                       Mr Amit Sibal, Senior Advocate with
                                                                                                              Mr K. Sasiprabhu, Mr Kartikeya
                                                                                                              Asthana, and Ms Sanjeevi Seshadari,
                                                                                                              Manan Shishodia, Advocates.

                                                                                      versus

                                                TEAM FRANCE 01 S.A.S.                                                           .....Respondent
                                                             Through:                                         Mr Rajshekhar Rao, Senior Advocate
                                                                                                              with Mr Anandh Venkataramani, Mr
                                                                                                              Saket Satapathy, Mr Anubhav Dutta,
                                                                                                              Ms Mansi Tyagi, Ms Akshita Totla,
                                                                                                              Ms Vishakha Gupta, Mr Rishit
                                                                                                              Vinadalal and Mr Devvrat Singh,
                                                                                                              Advocates.

                                    +           FAO(OS) (COMM) 182/2024 & CM 47671/2024, CM 47672/2024
                                                SPICEJET LIMITED                       .....Appellant
                                                                                      Through:                Mr Amit Sibal, Senior Advocate with
                                                                                                              Mr K. Sasiprabhu, Mr Kartikeya
                                                                                                              Asthana, and Ms Sanjeevi Seshadari,
                                                                                                              Manan Shishodia, Advocates.

                                                                                      versus

                                                SUNBIRD FRANCE 02 S.A.S.                   .....Respondent
                                                             Through: Mr Rajshekhar Rao, Senior Advocate
                                                                         with Mr Anandh Venkataramani, Mr
                                                                         Saket Satapathy, Mr Anubhav Dutta,
                                                                         Ms Mansi Tyagi, Ms Akshita Totla,
                                                                         Ms Vishakha Gupta, Mr Rishit
                                    FAO(OS) (COMM) 181/2024 and connected                                                            Page 1 of 2




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2024 at 20:51:21
                                                                                                                Vinadalal and Mr Devvrat Singh,
                                                                                                               Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                                HON'BLE MR. JUSTICE AMIT BANSAL
                                                             ORDER

% 27.08.2024 [Physical Hearing/Hybrid Hearing (as per request)]

1. Arguments heard.

2. Judgment reserved.

RAJIV SHAKDHER, J AMIT BANSAL, J AUGUST 27, 2024/rt Click here to check corrigendum, if any FAO(OS) (COMM) 181/2024 and connected Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2024 at 20:51:21