Delhi High Court - Orders
Moroccanoil Israel L Imited Anr vs Modicare Limited on 23 September, 2022
Author: Mukta Gupta
Bench: Mukta Gupta
$~1 (Single Bench-Original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (COMM) 52/2019
I.A. 1471/2019
I.A. 16720/2019
MOROCCANOIL ISRAEL L IMITED ANR. ..... Plaintiffs
Represented by: Mr.Pravin Anand, Advocate with
Ms.Ridhie Bajaj, Advocate.
versus
MODICARE LIMITED ..... Defendant
Represented by: Ms.Akanksha Singh, Advocate.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 23.09.2022 I.A. 1471/2019 (u/O XXXIX R 1 & 2 CPC) I.A. 16720/2019 (u/S 124 of T.M. Act-by defendant)
1. Clarification received.
2. Order reserved.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
SEPTEMBER 23, 2022/akb Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:23.09.2022 18:25:11