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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Sanskrit University Act, 1998

(2)The University shall consist of a Chancellor, a Vice-Chancellor, an Executive Council, an Academic Council and such other authorities and officer as may be specified in this Act or in the statutes made thereunder.