Bombay High Court
Marico Limited vs Trent Hypermarket Private Limited on 18 September, 2025
Author: N.J. Jamadar
Bench: N.J. Jamadar
1-ial-19311-2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 19311 OF 2024
IN
COMMERCIAL IP RIGHTS SUIT (L) NO. 19166 OF 2024
Marico Limited ... Applicant
In the matter between
Marico Limited ... Plaintiff
V/s.
Trent Hypermarket Private Limited ... Respondents
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Mr. Virag Tulzapurkar, Senior Advocate with Hiren Kamod, Prem
Digitally
signed by
Khuller, Abhishek Adke and Deepali Joshi, for the applicant/plaintiff.
VARSHA
VARSHA DEEPAK
DEEPAK GAIKWAD
GAIKWAD Date:
Mr. Venkatesh Dhond, Senior Advocate with Rashmin Khandekar,
2025.09.19
12:46:42
+0530 Alhan Kayser, Hitisha Patel, Varsha Vasave i/by Rahil Siddiqui, for the
defendant.
--------------------
CORAM : N.J. JAMADAR, J.
DATE : 18TH SEPTEMBER 2025.
PC:
1. Heard the learned counsel for the applicant.
2. The submissions of Mr. Venkatesh Dhond, the learned Senior Advocate for the defendant, remained inconclusive.
3. Stand over to 9th October 2025, at 4.00p.m.
(N.J. JAMADAR, J) varsha 1 of 1 ::: Uploaded on - 19/09/2025 ::: Downloaded on - 19/09/2025 23:36:47 :::