Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 708(3)] [Section 708] [Entire Act] State of Punjab - Subsection Section 708(3)(b) in Punjab Jail Manual, 1996 (b)by the committing Court or any Court to which that Court is subordinate on the ground of his suffering from any serious illness.