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[Cites 0, Cited by 0] [Section 200(1)] [Section 200] [Entire Act]

State of Tamilnadu - Subsection

Section 200(1)(b) in Tamil Nadu Panchayats Act, 1994

(b)enter any school, dispensary, vaccination station or choultry maintained by or under the control of any Panchayat or any other institution maintained by or under the control of any Panchayat and inspect any records, registers or other documents kept in any such institution;