Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129A] [Entire Act] State of Tamilnadu - Subsection Section 129A(e) in Chennai City Municipal Corporation Act, 1919 (e)is exhibited within any railway station or upon any wall or other property of a railway company except any portion of the surface of such wall or property fronting any street.
