Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1) in The Bird And Company Limited (Acquisition And Transfer of Undertakings) Act, 1980

(1)The Bird and Company Limited (Acquisition and Transfer of Undertakings and Other Properties) Ordinance, 1980(18 of 1980), is hereby repealed.