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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(6) in The Sugar Development Fund Rules, 1983

(6)A sugar [undertaking in respect of a sugar] [Inserted vide GSR 599 dated 30.07.2012.] factory shall be free to transport export consignment of sugar either by rail or road or both but the reimbursement of expenditure shall be restricted in the manner prescribed in sub-rule (7),