Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] State of Odisha - Subsection Section 123(a) in The Orissa Urban Police Act, 2003 (a)any order or direction issued with apparent authority by the Government or by a person empowered in that behalf under this Act; or
