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State of Assam - Section

Section 542 in The Assam Excise Rules, 2016

542. Particulars to be entered in brewing book.

- The Excise officer authorized by the Excise Commissioner shall deliver to every brewer a book in which the brewer shall enter in the proper column at least twenty-four hours before beginning to mash any malt, etc. or to dissolve any sugar the day and hour of brewing with the date of making the entry, and at least two hours before the time entered for mashing or dissolving, he shall enter separately the quantity of malt and unmalted corn, rice, grits, flakes rice, maize grits, flaked maize and other similar preparations and sugar to be used and the hour when all the worts will be drawn off the grants in the mash tun.