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[Cites 0, Cited by 0] [Section 38(8)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(8)(b) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

(b)Where the surviving person has ceased to be the guardian of such child or children, such family pension shall be payable to the person who is the actual guardian of such child or children.