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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(5)(ii) in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Teachers) Rules, 1978

(ii)If the District Basic Education Officer is not satisfied as aforesaid, he shall return the papers to the Management with the direction that the matter shall be reconsidered by the Selection Committee.