Section 7(1) in The Punjab Ex-servicemen Corporation Act, 1978
(1)The Board of Directors shall consist of [the Chairman, the Vice-Chairman,] [Substituted 'the Chairman' by Punjab Act No. 11 of 2012, dated 1.8.2012.], the Managing Director and the following other directors namely:-(a)The Secretary to Government in the Department of Defence Service Welfare or his nominee, ex-officio;(b)The Secretary to Goverment in the Finance Department or his nominee, ex- officio;(c)The Secretary to Government in the Development Department or his nominee, ex-officio;(d)The Director of Industries Punjab, or his nominee, ex-officio;(e)Four other directors to be nominated by the Government from amongst ex- servicemen.
