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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(c) in Central Excise Rules, 2002

(c)[ The provision of this sub-rule and clause (b) of sub-rule (8) shall mutatis mutandis apply to a hundred per cent. Export-Oriented Unit.] [Inserted by Notification No. G.S.R. 239 (E), dated 1.3.2016 (w.e.f. 1.3.2002).]