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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Orissa (State) Council for Child Welfare Rules, 1996

(3)The decision in the meeting shall ordinarily be made by consensus. If voting is necessary & there is equality of votes on any occasion, the person presiding over the meeting shall have a casting vote.