Delhi High Court - Orders
Ramesh Chand Arora vs Rajni Tandon & Ors on 13 March, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 48/2020 & CM APPL. 2664/2020
RAMESH CHAND ARORA ..... Petitioner
Through: Mr. Anil Kumar Singh and Mr. Rahul
Khanna, Advocates
versus
RAJNI TANDON & ORS .... Respondents
Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 13.03.2023 It is already 05:15 PM. No time left. List on 10.04.2023.
BY ORDER COURT MASTER MARCH 13, 2023/rhc Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:16.03.2023 11:20:37