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State of Goa - Section

Section 15 in Goa Salary, Allowances and Pension of Members of the Legislative Assembly Act, 2004

15. Petrol/diesel for personal vehicle.

- A member shall be entitled for a maximum of two hundred and fifty litres of petrol/diesel per month, for the use of his personal vehicle, the cost of which shall be borne by the Legislature Secretariat, in the manner prescribed.