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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(2) in Bihar Inland Vessels Rules, 2013

(2)Such candidate who desire to appear for examination of Competency of First Class Engine Driver should be able to overhaul an engine, to adjust the working parts and to put the engine together again in good working condition. He shall also be required to understand how to make good the result of ordinary wear and tear to the machinery and how to correct defects for accidents. He should know valve setting and injector setting of marine engine and be able to replace lines and head of engines with appropriate knowledge of torque and head of engine with appropriate knowledge for trouble shooting of engines.Qualifications for Certificate of Competency as Inland Engineers of Inland Motor Vessels.