Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 42 in West Bengal Trade Unions Rules, 1998 42. Manner of voting. - At every election where a poll is taken, votes shall be given by ballots in the manner hereinafter provided and no vote by proxy shall be received.
