Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Mizoram - Subsection Section 25(b) in Mizoram Cooperative Societies Act, 2006 (b)utilise the funds so received, inter-alia, for conducting awareness and education programmes for members and also providing all support services to member co-operatives;
