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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(e) in Atomic Energy (Radiation Protection) Rules, 2004

(e)assist the employer in -
(i)instructing the workers on hazards of radiation and on suitable safety measures and work practices aimed at optimising exposures to radiation sources; and
(ii)the safe disposal of radioactive wastes; and
(iii)developing suitable emergency response plans to deal with accidents and maintaining emergency preparedness;