Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Punjab - Subsection Section 3A(14) in Punjab General Sales Tax Act, 1948 (14)The State Government may appoint such officers and servants as may be required to enable a Tribunal to carry out its functions under the Act.
