Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(d) in Tamil Nadu Legislator's Pension Rules, 1977 (d)"Form" means a Form appended to these rules;(dd)[ "Government" means the Government of Tamil Nadu;] [Vide G.O. Ms. No. 1900, Public (Establishment-I), dated the 18th August 1980.]
