Madhya Pradesh High Court
Annu vs The State Of Madhya Pradesh on 29 June, 2018
1 CRR-2642-2018 The High Court Of Madhya Pradesh CRR-2642-2018 (ANNU Vs THE STATE OF MADHYA PRADESH) 2 Gwalior, Dated : 29-06-2018 None for the parties.
An information has been sent by the Secretary, the High Court Bar Association, Gwalior to the Principal Registrar, High Court of Madhya Pradesh, Bench Gwalior to the effect that the President, Vice President and some other members of the Bar were attacked by some miscreants as a result of which, the lawyers are abstaining from work.
The case is adjourned.
(G.S. AHLUWALIA) Digitally signed by ALOK KUMAR JUDGE Date: 2018.06.29 16:56:54 +05'30' AKS