Delhi High Court - Orders
National Investigation Agency Through ... vs Jahanzaib Sami Alias Dawood Ibrahim ... on 8 April, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 792/2023
NATIONAL INVESTIGATION AGENCY THROUGH ITS CHIEF
INVESTIGATION OFFICER ..... Appellant
Through: Mr. Rahul Tyagi, SPP with Mr. Vikas
Walia, Mr. Sangeet Sibou, Ms. Priya
Rai, Mr. Jatin, Mr. Mathew M. Philip,
Ms. Shrestha Bharti, Ms. Tanvi
Bhatia, Advocates with Insp. Deepak
Gupta, CIO
versus
JAHANZAIB SAMI ALIAS DAWOOD IBRAHIM ALIAS XAIB
ALIAS ABU MUHAMMED AL HIND ALIAS ABU ABDULLA &
ORS. .... Respondents
Through: Ms. R. Jain, Advocate for Mr.Jawahar
Raza, Advocate for R-1 & 2
Mr. R.K. Thakur, Mr. Bhalendu
Mishra, Mr. Nalin Talwar and Ms.
Sapna Naharwal, Advocates for R-3
Ms. Warisha Farasat, Ms. Tamanna
Pankaj, Ms. Mreganka Kukreja, Mr.
Aman Naqvi and Ms. Priya Vats,
Advocates for R-6
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 08.04.2024
1. The Hon'ble Division Bench has not assembled today.
2. Renotify on 08.05.2024.
BY ORDER COURT MASTER APRIL 8, 2024/rk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/04/2024 at 02:20:28