Section 18 in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009
18. Registration and acknowledgement of appeal.
- On receipt of an appeal, the Appellate Tribunal shall register it in a register to be maintained for the purpose in such form as the State Government may direct, and shall, after registering such appeal, give an acknowledgement to the appellant, specifying the appeal number and the next date of hearing, in From `J'.
