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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

(1)The Jagadguru Rambhadracharya Sansthan shall have the right to establish the University in accordance with the provisions of this Act.