Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Uttar Pradesh - Subsection

Section 88(2)(s) in U.P. Children Act, 1951

(s)the procedure to be adopted in any case or inquiry under this Act before any court other than a juvenile court :