Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(t) in First Statutes of the Rai University (t)"sponsoring Body" in relation to a University established under this Act means: Rai Foundation, a Public Trust, registered in Delhi, under the Indian Registration Act, 1860;
