Section 47 in The Narcotic Drugs And Psychotropic Substances Rules, 1985
47. Inspection of stocks, etc.
(1)The stocks of the drug and the materials used for its manufacture and all accounts and records of transactions relating thereto, shall be open to inspection by any officer authorised by the issuing authority.(2)A serially numbered Inspection Book shall be maintained by the licensee in good condition for the use of such officer.
