Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 29] [Entire Act] State of Tamilnadu - Subsection Section 29(1) in Tamil Nadu Societies Registration Act, 1975 (1)Every registered society shall cause minutes of all proceedings of its general meetings; and of its committee to be entered in books kept for the purpose.
