Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(c) in The National Commission For Protection Of Child Rights Rules, 2006

(c)undertake formal investigations where concern has been expressed either by children themselves or by concerned person on their behalf;