Madhya Pradesh High Court
J. Sameer Lakra vs Dr. Jagdish Chandra Jatiya on 26 August, 2019
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 CONC-2033-2019
The High Court Of Madhya Pradesh
CONC-2033-2019
(J. SAMEER LAKRA Vs DR. JAGDISH CHANDRA JATIYA)
2
Jabalpur, Dated : 26-08-2019
Shri Brijesh Choubey, learned counsel for the petitioner.
Shri Sandeep Singh Baghel, learned Government Advocate for the
respondent/contemnor.
The learned Government Advocate appearing for the respondent/contemnor seeks time to file reply to the contempt petition.
A week's time is granted.
List this matter along with W.P. No.14300/2019 on 09.09.2019.
(SANJAY DWIVEDI) JUDGE ac/-
Digitally signed by ANIL CHOUDHARY Date: 2019.08.27 17:22:41 +05'30'