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Madhya Pradesh High Court

J. Sameer Lakra vs Dr. Jagdish Chandra Jatiya on 26 August, 2019

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

                                                1                                CONC-2033-2019
                   The High Court Of Madhya Pradesh
                             CONC-2033-2019
                               (J. SAMEER LAKRA Vs DR. JAGDISH CHANDRA JATIYA)

  2
  Jabalpur, Dated : 26-08-2019
                Shri Brijesh Choubey, learned counsel for the petitioner.
                Shri Sandeep Singh Baghel, learned Government Advocate for the
  respondent/contemnor.

The learned Government Advocate appearing for the respondent/contemnor seeks time to file reply to the contempt petition.

A week's time is granted.

List this matter along with W.P. No.14300/2019 on 09.09.2019.

(SANJAY DWIVEDI) JUDGE ac/-

Digitally signed by ANIL CHOUDHARY Date: 2019.08.27 17:22:41 +05'30'