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State of Rajasthan - Section

Section 33 in The Rajasthan District Courts Ministerial Establishment Rules, 1986

33. [ Pay during probation. [Substituted by Rajasthan Notification No. G.S.R. 87, dated 9.1.2013 (w.e.f 5.3.1986).]

- A probationer trainee appointed to the service by direct recruitment, shall be paid monthly fixed remuneration during the period of probation at such rates as may be fixed by the Government from time to time.]