Delhi High Court - Orders
Ongc Limited vs Jv Of M/S Megha Engineering And ... on 23 September, 2020
Author: Rekha Palli
Bench: Rekha Palli
$~OS-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 483/2020 & IA Nos.8484/2020, 8485/2020,
8486/2020, 8487/2020
ONGC LIMITED ..... Petitioner
Through: Mr.Ankit Chaturvedi, Adv.
versus
JV OF M/S MEGHA ENGINEERING AND INFRASTRUCTURE
LTD. AND M/S A PLUS PROJECTS AND TECH (P) LTD. (MEIL-
A PLUS) ..... Respondent
Through: Mr.Purvesh Buttan, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 23.09.2020
1. A request for hearing through video conferencing has been received from the learned counsel for both the sides.
2. List on 06.11.2020.
REKHA PALLI, J SEPTEMBER 23, 2020 gm Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:23.09.2020 15:15:14