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Delhi High Court - Orders

Ongc Limited vs Jv Of M/S Megha Engineering And ... on 23 September, 2020

Author: Rekha Palli

Bench: Rekha Palli

                          $~OS-4
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P. (COMM) 483/2020 & IA Nos.8484/2020, 8485/2020,
                                8486/2020, 8487/2020

                                ONGC LIMITED                                      ..... Petitioner
                                                    Through:     Mr.Ankit Chaturvedi, Adv.

                                                    versus

                                JV OF M/S MEGHA ENGINEERING AND INFRASTRUCTURE
                                LTD. AND M/S A PLUS PROJECTS AND TECH (P) LTD. (MEIL-
                                A PLUS)                                 ..... Respondent
                                              Through: Mr.Purvesh Buttan, Adv.

                                CORAM:
                                HON'BLE MS. JUSTICE REKHA PALLI

                                             ORDER

% 23.09.2020

1. A request for hearing through video conferencing has been received from the learned counsel for both the sides.

2. List on 06.11.2020.

REKHA PALLI, J SEPTEMBER 23, 2020 gm Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:23.09.2020 15:15:14